Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 153 in Tamil Nadu State Housing Board Act, 1961

153. Supply of documents and information to the Government.

- The Chairman shall, if so directed by the Government, forward to them a cony of all the papers which were laid before the Board for consideration at any meeting and furnish any return, statement, estimate, statists, or other information regarding any matter under he control of the Board, a report of any such matter and copy of any documents in charge of the Chairman.