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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)a Notified Area under Section 241 of the Punjab Municipal Act, 1911, or any other Act for the time being in force; or