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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(i) in Orissa Municipal Act, 1950

(i)in dividing a [Municipal area] [Substituted vide Orissa Act No. 19 of 1995 w.e.f. 19.10.1995.] into Wards, equitable distribution of population among the various Wards and the compactness of area forming each Wards shall be taken into consideration; and