Supreme Court - Daily Orders
Hasan Biswas vs Ramesh Malik on 26 July, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.60 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3402/2024
(Arising out of impugned final judgment and order dated 12-12-2023
in WPA No. 7907/2019 passed by the High Court at Calcutta)
HASAN BISWAS & ORS. Petitioner(s)
VERSUS
RAMESH MALIK & ORS. Respondent(s)
([ONLY SLP(C) No. 11891-11892/2024 IS LISTED UNDER THIS ITEM]
IA No. 139362/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 64315/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH SLP(C) No. 11891-11892/2024
(IA No.116538/2024-CONDONATION OF DELAY IN FILING and IA
No.116541/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.116542/2024-EXEMPTION FROM FILING O.T. and IA
No.116537/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA
No.116539/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.116540/2024-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 26-07-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s)
Mr. M. Shoeb Alam, Sr. Adv.
Mr. Mayank Manish, Adv.
Mr. Ravi Kant, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.p. Rajwar, Adv.
Mr. Binay Kumar, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Sanjay Kumar Parthak, Adv.
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2024.07.30
Mr. Anindo Mukherjee, Adv.
18:52:19 IST
Reason: Mr. Rameshwar Prasad Goyal, AOR
1
For Respondent(s)
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Mr. Srisatya Mohanty, Adv.
Ms. Astha Sharma, AOR
Mr. Shreyas Awasthi, Adv.
Mr. Shailesh Madiyal, Adv.
Mrs. Swati Ghildiyal, Adv.
Mr. Anuj Udupi, Adv.
Mrs. Sweksha, Adv.
Mr. Chandra Kant Sharma, Adv.
Mr. Amrish Kumar, AOR
Ms. Shalini Kaul, AOR
Mr. Joydeep Mazumdar, Adv.
Mr. M. Shoeb Alam, Sr. Adv.
Mr. Mayank Manish, Adv.
Mr. Ravi Kant, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Mr. Binay Kumar, Adv.
Mr. Chand Qureshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 11891-11892/2024 In view of the statement made by the learned counsel appearing for respondent Nos. 12 and 13 (Board), the petitioners in these Special Leave Petitions will be entitled to the same interim relief which is granted by this Court on 15th July, 2024 in SLP(Civil)No.3402 of 2024.
List on 2nd September, 2024.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
2