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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

8. Classification of Habitations/ Towns.

- The Habitations/Towns shall be classified into the following categories namely: -
(a) Category-I : All Habitations/Towns where 20% HRA isadmissible.
(b) Category-II : All Habitations/Towns where 12.5% HRA isadmissible.
(c) Category-III : All Habitations/Towns where 10% HRA isadmissible but having Bus/Train facilities.
(d) Category-IV : All Habitations/Towns where 10% HRA isadmissible, but not having Bus/Train facilities within a radiusof 3 Kms from the school point to the Bus stop/Railway station.