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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(a) in Maharashtra Housing and Area Development Act, 1976

(a)two official members who, in the opinion of the State Government, have special knowledge of, or practical experience in, public administration, finance structure engineering, architecture, town and company planning or public housing;