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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

State of Tamilnadu - Subsection

Section 121(2)(a) in Tamil Nadu Panchayats Act, 1994

(a)the erection of buildings or any other structure, the construction of tanks, wells, channels, dams and other works for the storage or supply of water for agricultural or domestic purposes;