Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of West Bengal - Subsection Section 9A(5) in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980 (5)The costs of any appeal under this section shall be in the discretion of the appellate officer.
