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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(1)(a) in Maharashtra Highways Act, 1955

(a)[* *] [Clause (a) was deleted by Maharashtra 37 of 1999, Section 4(a), (w.e.f. 1.1.2000).]