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State of Punjab - Section

Section 6 in Allotment/Transfer of Built up Booths in any Sector on Lease/Hire Purchase basis in Chandigarh Rules, 1991

6.

The Competent Authority shall fix time and date for the actual shifting of persons who are allotted booths under the scheme from the rehri markets. The persons who are in possession of rehari/hawker licence shall invariably surrender their licence to the Licensing Officer forthwith.