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State of Uttar Pradesh - Section

Section 7 in The Hardwar Ardh Kumbha Mela Rules, 2002

7. Audit and Vigilance Cell.

- For efficient and vigilant supervision of Mela Construction works an Audit and Vigilance Cell shall be constituted under the Officer-in-charge which would include the Senior Accounts Officers (Mela), and one Assistant Engineer and two Junior Engineers nominated by the Government.