Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81AJ(4)] [Section 81AJ] [Entire Act]

State of Kerala - Subsection

Section 81AJ(4)(d) in Kerala Factories Rules, 1957

(d)the rules under which appointed.