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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(1)(c) in The Goa Panchayat Raj Act, 1994

(c)with the consent of the owner thereof utilize, cleanse or repair any tank, well, stream or water course or provide facilities for obtaining water therefrom;