Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3) in Gujarat University (Amendment) Act, 1972 (3)after clause (3A), the following clause shall be inserted, namely:-"(3B) "Head of Department" means a teacher principally responsible for instruction) training or research in a department";
