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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(1)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(iv)any matter relating to the subject or subjects within its purview referred to it by the Executive Council, Academic Council or other authorities of the Board;