Madhya Pradesh High Court
Mahendra Kumar Chourasiya vs The State Of Madhya Pradesh on 3 May, 2016
CRR-985-2014
(MAHENDRA KUMAR CHOURASIYA Vs THE STATE OF MADHYA PRADESH)
03-05-2016
Smt. Asha Namdeo, learned counsel for the applicants.
Shri Akshay Namdeo, learned PL for the
respondent/State.
Applicants are not present before this Court. Learned counsel for the applicants seeks time to keep applicants Mahendra Kumar Chourasiya and Suresh Kumar Chourasiya present before this Court. Prayer is accepted.
List the matter for appearance of the applicants on 12th of July, 2016.
(ANURAG KUMAR SHRIVASTAVA) JUDGE