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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(1)(ii) in Occupational Safety, Health and Working Conditions Code, 2020

(ii)produce any register or plan or record or report or any other document, omits or fails to produce such register or plan or record or report or such other document,