Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1) in The Orissa Veterinary Council Rules, 1997

(1)The President and other members of the Committees other than members of the State Council and the Registrar or Officers of the State Council shall be paid by the State council for the attendance at any meeting of the State Council and its Committees, a fee per day for each meeting at such rate as the Executive Committee of the State Council may, from time to time decide :Provided that in the case of a member who is an official of the State Government, he/she may claim travelling and halting expenses from the State Council to the extent that he/she does not claim from the State Government.