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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(1)
(a)The Vice-Chancellor shall be ex-officio Chairman of the Academic Council and the Finance Committee.
(b)The Vice-Chancellor shall chair the meetings of the General Council, in case Chancellor is unable to do so.