Andhra Pradesh High Court - Amravati
M.V.S.Rama Krishna vs Andhra Pradesh State Cooperative Bank ... on 13 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: W.P.No.15560 of 2021, W.P.No.10064 of 2010, W.P.No.27983 of 2009
and W.P.No.38279 of 2013
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
4. 13.09.2021 MVR,J Tr. to I-O
folder before
corrections if
any.
Pl.verify.
Sri Paravastu Krishna, learned counsel for the petitioner
in W.P.No.15560 of 2021 and W.P.No.38279 of 2013
represents that the 5th respondent is served notice and he is
filing proof of service memo. List on 20.09.2021.
Sri A.H.Rama Krishna Rao, learned Standing Counsel for the 2nd respondent reported ready. In the meantime, counters of other respondents.
________ MVR,J Pab