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Union of India - Section

Section 1 in The Port Of New Mangalore (Harbour Craft) Rules, 1976

1. Short title, commencement and application.

(1)These rules may be called the Port of New Mangalore (Harbour Craft) Rules, 1976.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to the Port of New Mangalore.