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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(4) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(4)Anglo-Indian Schools. - The Anglo-Indian Schools may be paid full teaching grant. Such grant shall be assessed to the Anglo-Indian Schools on the basis of the approved expenditure on pay and allowances to the staff, rent, taxes, repairs and contingencies after deducting the actual fee income.Such schools may also be paid other grants specially ordered.Annexure II[Vide rule 16(1)]Code of Conduct For Teachers and Other Persons Employed In A Private School