Section 11 in The Tirunelveli City Municipal Corporation-Water Supply Bye-Laws

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Collection of deposits for the provision of drinking water supply:-

(i)	For each house connection for domestic purpose.	---
(ii)	For each connections for non-domestic,commercial industrial and all other residuary purpose.	---

For the existing water supply connections, the difference of deposits should be paid in two equal instalments with in a period of 6 months.

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