Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(3) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007 (3)It shall come into force on such [date] [W.e.f 15-10-2007; vide Notification No. F-14-22-94-XLII (1), dated 11-10-2007.] as the State Government may, be notification, appoint.
