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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3)(a) in The Orissa Co-operative Societies Rules, 1965

(a)The representative smaller General Body shall consist of the Government nominees, if any, and the elected representatives of the individual and non-individual members of the Society respectively :