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Union of India - Section

Section 3 in The Indian Medical Council (Amendment) Act, 2001

3. Amendment of section 33.-

In section 33 of the principal Act, after clause (m), the following clause shall be inserted, namely:-" (ma) the modalities for conducting screening tests under sub- section (4A), and under the proviso to sub- section (4B), and for issuing eligibility certificate under sub- section (4B), of section 13;".