Section 14 in The M.P. Municipalities (The Conduct of Business of the Mayor-In-Council/President-In-Council and the Powers and Functions of the Authorities) Rules, 1998
14. Head of the department.
- The Chief Executive Officer shall nominate any of his subordinate officers as Head of the department for each department of the Municipality :Provided that the Chief Executive Officer may nominate any of his subordinate Officers as Head of the department, for more than one department.
