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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(z) in Kerala Real Estate (Regulation and Development) Act, 2015

(z)"internal development works" mean roads, footpaths, water supply, sewers, drains, parks, conservation of trees, street lighting, provision for community building and for treatment and disposal of sewage and sullage water, social infrastructure such as educational, health and other public amenities or any other work in a colony necessary for its proper development;