Andhra Pradesh High Court - Amravati
Dr. Rajesh Arani, vs The State Of Andhra Pradesh on 17 January, 2022
Author: C. Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.W.P.No.933 of 2022
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
1. 17.01.2022 CPK,J & Dr.KMR, J
W.P.No.933 of 2022
Notice before admission.
Learned Government Pleader for Services-IV
takes notice on behalf of the respondents and seeks
time for filing counter.
Post after four (4) weeks for counter.
________________________ C. PRAVEEN KUMAR, J ____________________________ DR. K. MANMADHA RAO, J SDP