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Andhra Pradesh High Court - Amravati

Dr. Rajesh Arani, vs The State Of Andhra Pradesh on 17 January, 2022

Author: C. Praveen Kumar

Bench: C.Praveen Kumar

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                 MAIN CASE No.W.P.No.933 of 2022

                         PROCEEDING SHEET

Sl.   DATE                               ORDER                            OFFICE
No.                                                                        NOTE
1.  17.01.2022 CPK,J & Dr.KMR, J

                                W.P.No.933 of 2022

                    Notice before admission.
                    Learned Government Pleader for Services-IV
              takes notice on behalf of the respondents and seeks

time for filing counter.

Post after four (4) weeks for counter.

________________________ C. PRAVEEN KUMAR, J ____________________________ DR. K. MANMADHA RAO, J SDP