Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 296 in Gujarat High Court Rules, 1993

296. Settlement of issues.

- After affidavits of documents are filed and discovery and inspection are completed and copies of all documents are filed the petition shall be placed on the board for settlement of issues on Monday following the date on which copies of documents are filed.