Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 11 in The Jammu and Kashmir Chowkidari Act, 1956 11. Chowkidar a public servant. - A chowkidar appointed under this Act shall be a public servant within the meaning of section 21 of the Ranbir Penal Code, 1989.
