Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(1) in Andhra Pradesh Pawn Brokers Act, 2002 (1)A pledge may be disposed by the Pawn Broker by public auction and not otherwise, and the sale shall be conducted in such manner as may be prescribed.
