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Bombay High Court

Greenpark Hotels And Resorts Limited ... vs Comunidade Of Parra, Thr. Its Attorney on 14 August, 2025

                                20-AO-23-2024.DOC




 Suchitra

             IN THE HIGH COURT OF BOMBAY AT GOA

                     APPEAL FROM ORDER NO.23/2024

  GREENPARK HOTELS AND
  RESORTS LIMITED REP. BY
  SENIOR MANAGER, AUTH.
  SIGNATORY VENKATA M.
  RAO VEMURI                                               ... APPELLANT

        Versus

  COMUNIDADE OF PARRA,
  THR. ITS ATTORNEY                                        ... RESPONDENT


  Mr Raunaq Rao, Advocate for the Appellant.
  Mr Vishal Sawant, Advocate for the Respondent.

                       CORAM:            VALMIKI MENEZES, J.

DATED: 14th AUGUST 2025 P.C. :

1. At the request of the respondent stand over to 17.09.2025.

Interim relief granted on 12.03.2025 to continue till the next date of hearing.

VALMIKI MENEZES, J.

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14th August 2025 ::: Uploaded on - 14/08/2025 ::: Downloaded on - 14/08/2025 22:06:10 :::