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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(5) in The Maharashtra Co-Operative Societies Act, 1960

(5)The word 'limited' or 'unlimited' shall be the last word in the name of every society with limited or unlimited liability, as the case may be, which is registered or deemed to be registered under this Act.Explanation. - For the purposes of this section and section 8 the expression 'member of a family' means a wife, husband, father, mother, [son, or unmarried daughter.] [These words were substituted for the portion beginning with 'grand-father, grand-mother' and ending with 'wife of brother or half-brother' by Maharashtra 33 of 1963, Section 3.]