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Himachal Pradesh High Court

M/S Dara Constructions vs . Bbmb And Others on 4 March, 2022

Bench: Sabina, Satyen Vaidya

M/s Dara Constructions Vs. BBMB and others .

CWP No.4074 of 2020 04.03.2022 Present: Mr. Vijender Katoch, Advocate, for the petitioner.

Mr. Vikrant Thakur, Advocate, for the respondents.

Learned counsel for the respondents seeks more time to enable him to file a counter to the report of the Chartered Accountant.

List again on 30th May, 2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge March 04, 2022 (VH/PS) ::: Downloaded on - 04/03/2022 20:20:36 :::CIS