Himachal Pradesh High Court
M/S Dara Constructions vs . Bbmb And Others on 4 March, 2022
Bench: Sabina, Satyen Vaidya
M/s Dara Constructions Vs. BBMB and others .
CWP No.4074 of 2020 04.03.2022 Present: Mr. Vijender Katoch, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to enable him to file a counter to the report of the Chartered Accountant.
List again on 30th May, 2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge March 04, 2022 (VH/PS) ::: Downloaded on - 04/03/2022 20:20:36 :::CIS