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[Cites 0, Cited by 0] [Section 319(5)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(5)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)any discretionary assessment involves a break in the continuity of the sailor's "Very Good" conduct and therefore has an adverse effect on the award or restoration of badges, and on [promotion] [Substitued by S.R.O. 361, dated 10th November, 1975]