Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Rizwan Ahmed on 17 July, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.14+18+22+38 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………...Diary No(s).37246/2022
(Arising out of impugned final judgment and order dated 15-11-2018
in WPC No.11355/2017 passed by the High Court of Delhi at New
Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
RIZWAN AHMED & ORS. Respondent(s)
(IA No.125221/2023-CONDONATION OF DELAY IN FILING and IA
No.125224/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.125225/2023-EXEMPTION FROM FILING O.T. and IA
No.125223/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
With
D.No.12373/2023
(IA No.127197/2023-CONDONATION OF DELAY IN FILING and IA
No.127210/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.127215/2023-EXEMPTION FROM FILING O.T.)
D.No.19084/2023
(IA No.124528/2023-CONDONATION OF DELAY IN FILING and IA
No.124529/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
D.No.4587/2023(XIV)
(FOR ADMISSION and I.R. and IA No.43143/2023-CONDONATION OF DELAY
IN FILING and IA No.43147/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.43145/2023-EXEMPTION FROM FILING O.T. )
Date : 17-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Chandra Prakash, AOR
Mr. C.P. Rajwar, Adv.
Mr. Vivek Singh, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Vinay Kumar, Adv.
Ms. Somi Sharma, Adv.
Signature Not Verified
Digitally signed by
satish kumar yadav
Date: 2023.07.18
Ms. Prachi Bajpai, Adv.
18:00:49 IST
Reason:
For Respondent(s) Mr. Varun Punia, AOR
Mr. Jasbir Singh Malik, Adv.
Mr. Kush Goel, Adv.
Ms. Divya Mishra, Adv.
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Ms. Muskan Agarwal, Adv.
Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141/2023 and connected matters.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)