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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Hazardous Wastes (Management And Handling) Rules, 1989

(2)Packaging, labelling and transport of hazardous wastes shall be in accordance with the provisions of the rules made by the Central Government under the Motor Vehicles Act, 1988 (59 of 1988) and other guidelines issued from time to time.]