Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Telangana - Subsection Section 12A(iii) in Telangana Municipal Corporations Act, 1994 (iii)Corporation: Works contact for a value exceeding rupees fifty lakhs but not exceeding rupees two hundred lakhs;
