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[Cites 0, Cited by 0] [Section 11C] [Entire Act]

State of Maharashtra - Subsection

Section 11C(4) in Nagpur rules Relating to the Election of Councillors

(4)The elector, after marking the tendered voting paper in the polling compartment and folding it, shall, instead of putting it into the ballot box, give it to the polling officer, who shall place it in a cover specially kept for the purpose.