Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 24 in The Orissa Excise Rules, 1965 24. Conditions for transport of ganja. - Mutatis mutandis Rule 23 shall apply to the transport of ganja from the Central Gola to a warehouse and from one warehouse to another.C. Export
