Supreme Court - Daily Orders
Delhi Administration Thr. Designated ... vs Kishan Lal Nagpal on 27 October, 2014
Bench: Dipak Misra, Rohinton Fali Nariman, Uday Umesh Lalit
ITEM NO.30 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
20201/2014
(Arising out of impugned final judgment and order dated 11/03/2014
in CRLLP No. 207/2014 passed by the High Court Of Delhi At N. Delhi)
DELHI ADMINISTRATION THR. DESIGNATED OFFICER Petitioner(s)
VERSUS
KISHAN LAL NAGPAL Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 27/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. A.K. Sanghi, Adv.
Mr. Rahul Kaushik, Adv.
Ms. Sweta Garg, Adv.
Mr. D. S. Mahra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.10.28 15:44:32 IST Reason: