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State of Punjab - Section

Section 4 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

4. Manner and purposes for temporary association.

- The manner in which and the purposes for which a person may be associated by the State Board under section 12 shall be such as are specified in the Punjab State Board for the Prevention and Control of Water Pollution Rules, 1977, as amended from time to time.