Himachal Pradesh High Court
Om Prakash Verma vs . Hrtc & Ors. on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Om Prakash Verma Vs. HRTC & Ors.
CWP No. 5406/202001.08.2022 Present: Mr. Ashish Verma, Advocate, for the .
petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Since the judgment rendered by this Court in CWPOA No. 7945 of 2019, titled K.P. Nayar Vs. State of H.P. & Another, decided on 01.09.2020, has been stayed by the Hon'ble Supreme Court, therefore, the proceedings in this case are adjourned sine die, reserving liberty to the parties to revive the same.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 1st August, 2022 (raman) ::: Downloaded on - 01/08/2022 20:13:32 :::CIS