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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018

(1)Every hearing of the Authority shall be open to the public :Provided that, in exceptional circumstances and for reasons recorded by the Authority in writing, such hearing may be held in camera.