Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(2)(g) in Indraprastha Institute of Information Technology Delhi Act, 2007 (g)Exercise such other powers and perform such other duties as may be conferred or imposed upon it by this Act or the Statutes.