Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Sikh Gurdwaras Board Election Rules, 1959 5. [ Form of rolls. - [Substituted by Central Government Notification dated 26.7.1978.] The ross for each constituency shall be in such form and in such language as the Chief Commissioner, Gurudwara Elections, may specify.]
