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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)The clinical establishment shall submit a copy of Information Brochure mentioned under sub-rule (3) to the Licensing Authority along with the application for grant or renewal of license under rule 34.