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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of Odisha - Subsection

Section 218(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)piles are prepared at a distance, at least equal to twice the length of the longest pile, from the place of pile-driving operations;