Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Land Acquisition (Mines) Act, 1885 15. [Pending cases.] Rep. by the Repealing and Amending Act, 1937 (20 of 1937), s. 3 and the Second Schedule.
